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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1)(d) in Tamil Nadu Auto-Rickshaw And Taxi Drivers Social Security And Welfare Scheme, 2006

(d)
(i)if the son or daughter of the applicant is studying in regular bachelor degree course, for every academic year of the course, an assistance of Rs. 1,500 (Rupees one thousand five hundred only):