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[Cites 0, Cited by 0] [Section 36(8)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(8)(a) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(a)the State Government, in case of [the Chairman, the Vice-Chairman and the Secretary] [Substituted for "the Chairman and the Vice-Chairman" by ibid, section 14(2)(ii).], and