Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(ix) in The Bihar Co-operative Societies Rules, 1959 (ix)[ "Apex Society" means- [Inserted by letter No. 14/Legal 51/16-2829 dated 2.9.89.]
