Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Tamilnadu - Subsection Section 103(ii) in Tamil Nadu Non-Trading Companies Rules, 1981 (ii)The Board may, after giving the parties or their attorney or their legal practitioner, an opportunity of being heard, may pass such order as it may deem fit in the matter before it.
