Delhi High Court - Orders
Samdeep Mohan Varghese vs Union Of India And Ors on 12 March, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5139/2012
SAMDEEP MOHAN VARGHESE ..... Petitioner
Through: Mr. Manoj V. George, Advocate.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with
Mr. Waize Ali Noor, Ms. Shreya V.
Mehra and Mr. Kartik Baijal,
Advocates for UOI.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 12.03.2024 The Hon'ble Judge is not holding Court today. List on 11.07.2024.
BY ORDER (COURT MASTER) MARCH 12, 2024 sk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/03/2024 at 23:19:04