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Delhi High Court - Orders

Samdeep Mohan Varghese vs Union Of India And Ors on 12 March, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~52
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 5139/2012
                                                SAMDEEP MOHAN VARGHESE                ..... Petitioner
                                                            Through: Mr. Manoj V. George, Advocate.

                                                                                      versus

                                                UNION OF INDIA AND ORS                  ..... Respondents
                                                              Through: Mr. Kirtiman Singh, CGSC with
                                                                       Mr. Waize Ali Noor, Ms. Shreya V.
                                                                       Mehra and Mr. Kartik Baijal,
                                                                       Advocates for UOI.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 12.03.2024 The Hon'ble Judge is not holding Court today. List on 11.07.2024.

BY ORDER (COURT MASTER) MARCH 12, 2024 sk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/03/2024 at 23:19:04