Rameshwar @ Ramlal vs The State Of Madhya Pradesh on 23 July, 2015

[Cites 0, Cited by 2]

Madhya Pradesh High Court

Rameshwar @ Ramlal vs The State Of Madhya Pradesh on 23 July, 2015

_L
CRA N0.1495 13
22.07.2015

:

Shri G.Laad, learned counsel for the appellant. As prayed, list on 23.07.2015.

(T.K.KAUSHAL) JUDGE hk/