Karnataka High Court
Arvind Kumar Mishra vs Bangalore University on 28 July, 2014
Author: A.S.Bopanna
Bench: A.S. Bopanna
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 28TH DAY OF JULY, 2014
BEFORE
THE HON'BLE Mr. JUSTICE A.S. BOPANNA
W.P.Nos.4903-4904/2014 & 20823-21034/2014
(EDN-EX)
BETWEEN:
1. ARVIND KUMAR MISHRA
S/O HARI PRASAD MISHRA
AGED ABOUT 30 YEARS
R/O PARSANHUWA VILLAGE,
RAJOOPUR EKEDALA POST,
SULTHANPUR DISTRICT(U.P)
2. VIJAY KUMAR YADAV
S/O JAI RAM YADAV
AGED ABOUT 40 YEARS
R/O SEUR CHAEMURKHA VILLAGE,
SULTHANPUR DISTRICT (U.P)
3. PRATIBHA
D/O JAI SHANKAR TIWARI
AGED ABOUT 29 YEARS
R/AT DARSHAN PARSHAN KA PURWA
P O DWARIKAGANJ
DIST. SULTANPUR
UP.228125
4. MAYA DEVI
D/O KAMLA PRASAD
AGED ABOUT 29 YEARS
R/AT DUDHAURA VILLAGE
POST AND DISTRICT BASTI
UP
5. VIPIN CHANDRA MISHRA
S/O JAGADAMBA PRASAD MISHRA
AGED ABOUT 35 YEARS
R/AT Vi. PURE DINAI MISHRA
P O JAMON
DIST AMETHI, U P
2
6. JITENDRA KUMAR SHARMA
S/O SWAMI PRASAD SHARMA
AGED BOUT 33 YEARS
RESIDING AT Vi. BHATPURWA
P.O- SUKHIBAJGARH
DIST AMETHI, U P
7. KM. GEETA DEVI
S/O SWAMI PRASAD SHARMA
AGED ABOUT 37 YEARS
R/AT CHAUBISI VILLAGE & POST,
BARABANKI DISTRICT
UP-227801
8. BHOOPENDRA KUMAR PATHAK
S/O SHYAM NARAIN PATHAK
AGED ABOUT 27 YEARS
RESIDING AT ANDARAYPUR VILLAGE
KADIPUR POST
SULTANPUR DISTRICT-228145
9. KAPIL KUMAR PANDEY
S/O SURYA NARAYAN PANDEY
AGED ABOUT 24 YEARS
RESIDING AT
Vi. SHIVTAR PURE CHANDRIKA
P.O- MUMRAJ NAGER
DIST FAIZABAD-224207
10. RAJIT RAM VERMA
S/O RAM UJAGIR VERMA
AGED ABOUT 25 YEARS
RESIDING AT MEERDADPUR VILLAGE
GUPTARGANJ POST
SULTANPUR DISTRICT-228151
11. RANJANA DIXIT
D/O RAJSH KUMAR DIXIT
AGED ABOUT 22 YEARS
RESIDING AT DIXIT TOLA MAHOLI
DIST SITAPUR-261141
12. GAURAV SRIVASTAVA
S/O SUNIL KUMAR SRIVASTAVA
AGED ABOUT 28 YEARS
RESIDING AT P O BISWAN
DIST. SITAPUR, U P-261201
3
13. ARVIND KUMAR
S/O RAM AUTAR
AGED ABOUT 32 YEARS
RESIDING AT Vi. PRANKHA
P.O- KHOORDAMADARPUR
DIST HARDOI-241305
14. BHAWNA TIWARI
D/O SHYAM NARAYANA MISHRA
AGED ABOUT 36 YEARS
RESIDING AT MO
MUNSHIGANJ NEAR MANAS MANDIR
SITAPUR-261001
15. ASHOK KUMAR
S/O AMBIKA PRASAD TRIVEDI
AGED ABOUT 46 YEARS
RESIDING AT 206 KAJIYARA
SITAPUR, U P-261001
16. ARSHAD ABBAS
S/O AHMAD MINYA
AGED ABOUT 31 YEARS
RESIDING AT H NO. 107/25
MOH QAZIYARA OLD
SITAPUR-261001
17. AMITA PANDEY
D/O NARENDRA KUMAR TRIPATHI
AGED ABOUT 30 YEARS
RESIDING AT
NO. 226, TEACHERS COLONY
NAROOTAM NAGER SIDHAULI
SITAPUR-261303
18. SANJAY KUMAR TRIPATHI
S/O GURU PRASAD TRIPATHI
AGED ABOUT 41 YEARS
RESIDING AT MAHENDRI TOLA
PO KHAIRABAD
DIST SITAPUR, U P-261131
19. NEELAM RAI
D/O SHRI PRAKASH RAI
AGED ABOUT 32 YEARS
RESIDING AT RAM KRISHNAPURI NAIPALAPUR
NEAR GURUNANAK COLONEY
SITAPUR, U P-261001
4
20. VANDANA SHUKLA
D/O GURU PRASAD SHASTRI
AGED ABOUT 34 YEARS
RESIDING AT NO. 81
GURUKULPURI GHARI ROAD
LAKHIMPUR, U P-262701
21. RAKHI TIWARI
D/O RAM SHANKAR PANDEY
AGED ABOUT 29 YEARS
RESIDING AT
MO. MUNSHIGANJ NEAR MANAS MANDIR
SITAPUR-261001
22. UMA AWASTHI
D/O RAJENDRA PRASAD AWASTHI
AGED ABOUT 28 YEARS
R/AT MOHALLA JHAJHAR BISWAN
SITAPUR, U P-261201
23. ATUL KUMAR TRIPATHI
S/O RAJENDRA PRASAD TRIPATHI
AGED ABOUT 34 YEARS
RESIDING AT SEWA
POLYCLINIC KAITHAI TOLA BISWAN
SITAPUR, U P-261201
24. SURAJ KUMAR TIWARI
S/O AJIT KUMAR TIWARI
AGED ABOUT 29 YEARS
RESIDING AT Vi. BARSOHIYA
P O RASYORA DIST
SITAPUR. U P-261001
25. KM. MAMTA
D/O KAPIL DEV TIWARI
AGED ABOUT 24 YEARS
R/AT PURE PARA RAM PANDEY
(KHAPRADEEH) VILLAGE
KHAPRADEEH POST
FAIZABAD DISTRICT-224201
26. SANJU TIWARI
D/O OM PRAKASH TIWARI
AGED ABOUT 22 YEARS
RESIDING AT H NO. 291/25
SATSANG BHAWAN BULAKI ADDA
TALKOTRA ROAD,
LUCKNOW-226004
5
27. VIKASH PANDEY
S/O RAMA SHANKAR PANDEY
AGED ABOUT 25 YEARS
RESIDING AT JHAJJHAR
P O BISWAN,
DIST SITAPUR-261201
28. ROSHNI
D/O SURENDRA KUMAR
AGED ABOUT 23 YEARS
RESIDING AT H NO. 542/38/1
NEW HAIDERGANJ CAMPWEL ROAD
LUCKNOW-226003
29. SMT GARIMA MISHRA
D/O AYODHYA PRASAD MISHRA
AGED ABOUT 29 YEARS
RESIDING AT PURE LALK VILLAGE
GUPTARGANJ POST
SULTANPUR DISTRICT
U P-228151
30. ASHOK KUMAR
S/O BACHCHOO LAL
AGED ABOUT 27 YEARS
RESIDING AT VILLAGE KATHAURA
P.O- ATTANAGER BAGHAIN
DISTRICT SITAPUR-261203
31. DEEPAK KUMAR
S/O MITHILESH KUMAR
AGED ABOUT 24 YEARS
RESIDING AT VILLAGE
MILKAPUR, P.O- PUKHMARIVAL
DISTRICT SITAPUR-
U P-261203
32. GULAB CHANDRA SINGH
S/O ONKAR NATH SINGH
AGED ABOUT 45 YEARS
RESIDING AT VILLAGE
CHORAHI, P.O- PHOOLPUR
DISTRICT ALLAHABAD
U P-212402
33. GEETA JAISWAL
W/O INOD KUMAR JAISWAL
AGED ABOUT 23 YEARS
6
RESIDING AT HOUSE NO. 218/B
GUKHAND KEEDGANJ
ALLAHABAD, U P-211003
34. AVNISH KUMAR PANDEY
JAGDISH PRASAD PANDEY
AGED ABOUT 30 YEARS
RESIDING AT Vi. SHUKLAPUR
P O RUDAULI, DIST FAIZABAD
UP-225411
35. ABHISHEK KUMAR
S/O TRIBUWAN NATH TIWARI
AGED ABOUT 23 YEARS
RESIDING AT Vi. SAWAI,
P O KAREBAN
DIST SULTANPUR UP-228142
36. DINESH KUMAR
S/O RAM AJOR
AGED ABOUT 35 YEARS
RESIDING AT Vi + P.O- CHANDIPUR
DIST SULTANPUR
U P-228151
37. HARE KRISHNA UPADHYAY
S/O HARIHAR NATH UPADHYAY
AGED ABOUT 40 YEARS
RESIDING AT Vi. ONAUR
P O JEERA, DIST ALLAHABAD
UP
38. RAJESH KUMAR S/O MAHIPAL
AGED ABOUT 34 YEARS
RESIDNG AT Vi. P O-RECI
(JAMON), DIST. CSM NAGER
U P-227801
39. ASHOK KUMAR S/O MANGRU
AGED ABOUT 37 YEARS
R/A Vi. MATHIYA DHESARUWA
P.O-GUPTARGANJ
DIST.SULTANPUR
UP-228151
40. SAROJNI D/O RAM NARESH
AGED ABOUT 19 YEARS
7
R/A Vi. HAULI, PO RODAULI
DIST.FAIZABAD U P
41. ARCHANA
D/O RAJ MANI MISHRA
AGED ABOUT 26 YEARS
R/A Vi. PURE DHANAU(UMARI MISHRANE)
P O GUPTARGANJ
DIST SULTANPUR
U P-228151
42. KM.RINKU
D/O ACHCHHE LAL
AGED ABOUT 25 YEARS
R/A Vi.PURE DHANAU(UMARI MISHRANE)
P.O GUPTARGANJ
DIST.SULTANPUR
U P-228151
43. KUDUM KUMARI
D/O DEVENDRA KUMAR
AGED ABOUT 29 YEARS
R/A VIL-MADHAVPUR
P.O PARWAR
DIST SULTANPUR
U P-228151
44. SADHANA
D/O JITENDRA KUMAR MISHRA
AGED ABOUT 24 YEARS
R/A Vi. GANJEHRI
PO-SOHGAULI
DIST SULTANPUR
UP
45. SHAILENDRA KUMAR PATHAK
S/O RAMA KANT PATHAK
AGED ABOUT 36 YEARS
R/A Vi. KANUPUR
P O TIKARIYA (RAMGANJ)
DIST.SULTANPUR-228159
46. RINKI KUMARI
D/O RISHESHWAR PRASAD GUPTA
AGED ABOUT 27 YEARS
R/A Vi. DURGAPUR
8
P O RAGHOPUR
DIST.SUPAUL BIHAR-852111
47. BIRENDRA KUMAR
S/O GUNESHWAR PASWAN
AGED ABOUT 28 YEARS
R/A Vi. DURGAPUR
P O-RAGHOPUR
DIST.SUPAUL (BIHAR)-852121
48. DIVAKAR KUMAR
S/O ANIRUDH RAM
AGED ABOUT 21 YEARS
R/A Vi. MUBARKPUR
P O MUBARAKPUR
DIST. SAHARSA BIHAR
49. RUPSI PRIYADARSHINI
D/O JAGAR NATH PRASAD
AGED ABOUT 37 YEARS
R/A Vi. DURGAPUR
P O RAGHOPUR
DIST SUPAUL (BIHAR)-852111
50. BINOD KUMAR
S/O GAJENDRA YADAV
AGED ABOUT 27 YEARS
R/A Vi. SATTAR (SIMRAHI)
P O PANCHAGACHIA DIST
SAHARSA
51. RUPESH KUMAR
S/O GAJENDRA PRASAD YADAV
AGED ABOUT 23 YEARS
R/A Vi. PLUS P O
AJAGAIBA (SOUR BAZAR)
DIST. SAHARSA BIHAR
52. SHILPA DUBEY
W/O MANISH KUMAR DUBEY
AGED ABOUT 22 YEARS
R/A VIL-MADHAVPUR
P.O PARWAR, DIST-SULTANPUR
U P-228151
9
53. MAYA SINGH
W/O OM PRAKASH SINGH
AGED ABOUT 30 YEARS
R/A PEEDHI VILLAGE
BHEEKHOOPUR POST OFFICE
SULTANPUR, U P
54. NISHA PANDEY
D/O BHAGWAT PRASAD PANDEY
AGED ABOUT 33 YEARS
R/A Vi. TEEKAR, P.O CHANDIPUR
DIST SULTANPUR-228151
55. CHANDRAWATI SONI
D/O SHIV RAM SONI
AGED ABOUT 28 YEARS
R/A ROOHATTAGALI
MAJORGANJ, CHOWK
SULTANPUR, UP-228001
56. RAJ KUMARI GUPTA
D/O JHINNE LAL GUPTA
AGED ABOUT 27 YEARS
R/A Vi. + P.O JAJJAUR
DIST SULTANPUR, UP-228121
57. RAM KANT MISHRA
S/O JAGADISH PRASAD MISHRA
AGED ABOUT 38 YEARS
R/A Vi. PURE RISAL MISHRA KA PURWA
PO DEEH
DIST. SULTANPUR UP-227806
58. BIPIN KUMAR MANDAL
S/O BISHWA NATH MANDAL
AGED ABOUT 23 YEARS
R/A Vi + P.O RAM VISHANPUR
DIST.SUPAL BIHAR-852111
59. MOHD TARIQ
S/O TAHAWAR HUSSAIN
AGED ABOUT 24 YEARS
R/A NO.3/883 EWS
AVS VIKAS COLONEY JHUSHI
ALLAHABAD-211019
60. HARI NARAYAN TIWARI
S/O NARSHINGH NARAYAN TIWARI
AGED ABOUT 38 YEARS
10
R/A Vi. ISMAILPUR
P O SAIDKHANPUR
DIST.SULTANPUR U P-228151
61. JYOTIMA DUBEY
D/O RAM DHIRAJ
AGED ABOUT 23 YEARS
R/A Vi. + P.O- NANDEKUNA
DIST BASTI U P-272182
62. PUJA DUBEY
D/O SANT RAM DUBEY
AGED ABOUT 19 YEARS
R/A HOUSE NO.536 K/125
MAKKAGANJ TRIVENINAGAR LUCKNOW
UP
63. SANTOSH KUMAR
S/O CHHEDI PRASAD YADAV
AGED ABOUT 31 YEARS
R/A VI POORANDAHA
P O LAHARNIYA
DIST SUPAUL (BIHAR)-852139
64. MANOJ KUMAR SHUKLA
S/O RAM MILAN SHUKLA
AGED ABOUT 32 YEARS
R/A H.NO.4350, SEC.06
RAJAJIPURAM LUCKNOW UP-226017
65. ARTI DEVI
D/O SUBHASH CHANDRA YADAV
AGED ABOUT 30 YEARS
R/A MALIK MIL COLONEY
NEAR RAILWAY STATION MAINPURI
UP-205001
66. PRITI SINGH
S/O VIDYA SHANKAR SINGH
AGED ABOUT 30 EYARS
R/A LOK VIHAR COLONEY
SUSUWAHT LANKA VARANSI
UP-22100
67. UMA D/O UMA SHANKAR
AGED ABOUT 24 YEARS
R/A Vi. + P.O BAIJAPUR
DIST SULTANPUR
UP-228001
11
68. GIRAJA SHANKAR
S/O BRAHMA DEEN
AGED ABOUT 31 YEARS
R/A Vi. + CHANDIPUR(KUREBHAR)
DIST SULTANPUR-228150
69. KAMLESH S/O RAM MURTI
AGED ABOUT 39 YEARS
R/A Vi. TIWARI PURE MUJAUNA
P.O BABHUNGANWA(KUREBHAR)
DIST SULTANPUR
UP-228151
70. MADHULIKA SINGH
S/O UDAY BHAN SINGH
AGED ABOUT 26 YEARS
R/A Vi. BIRAITA PALHIPUR
PO BAURA JAGDISHPUR
DIST SULTANPUR, UP-228142
71. PREETI PANDEY
D/O INDRA JEET PANDEY
AGED ABOUT 22 YEARS
R/S Vi. BIRAITA PALHIPUR
P O BAURA JAGDISHPUR
DIST SULTANPUR UP-228142
72. SUDHEER KUMAR PANDEY
S/O INDRA JEET PANDEY
AGED ABOUT 23 YEARS
R/A Vi. BIRAITA PALHIPUR
P O BAURA JAGDISHPUR
DIST SULTANPUR, UP-228142
73. RUCHI SINGH
D/O RAJA RAM SINGH
AGED ABOUT 21 YEARS
R/A Vi. + P O KUREBHAR
DIST SULTANPUR, UP-228151
74. POOJA SONI D/O HARI LAL SONI
AGED ABOUT 23 YEARS
R/A Vi + P O SAIFULLAGANJ
DIST SULTANPUR
U P-228119
75. AMIT KUMAR SONI
S/O MUNNU LAL SONI
12
AGED ABOUT 22 YEARS
RESIDING AT Vi. KHANWA
P.O-UTTARPARA (MUNSHIGANJ)
DIST: RAIBARELY U.P.
76. VIKESH KUMAR VERMA
S/O SHIV SHANKAR VERMA
AGED ABOUT 22 YEARS
RESIDING AT Vi. MEERDADPUR
P.O-GUPTARGANJ
DIST: SULTANPUR, U.P-228151
77. AJAY KUMAR
S/O GAYA PRASAD
AGED ABOUT 26 YEARS
RESIDING AT Vi. PALIYA POORAB
P.O.MUSAFIRKHANA
DIST. CSM NAGAR, U.P.-227813
78. SHRAVAN KUMAR
S/O RAM LAKHAN
AGED ABOUT 28 YEARS
RESIDING AT Vi.GARTHAULI
P.O.-PRATAPPUR
DIST.SULTANPUR, U.P.-228125
79. RAKESH KUMAR
S/O DILENDRA PRASAD
AGED ABOUT 20 YEARS
RESIDING AT Vi. + P.O-BARANWA
DIST. JAANBAD BIHAR
80. KM. RITU ROLI
D/O CHANDRA RATHORE
AGED ABOUT 25 YEARS
RESIDING AT H.NO.155
GURIWAR KARHAL ROAD
DIST-MAINPURI, U.P-205001
81. RUPALI MISHRA
D/O JAGDISH NARAYAN MISHRA
AGED ABOUT 19 YEARS
RESIDING AT VI.ANJANI
P.O.-KARHAL, DIST. MAINPURI U.P.
82. SURENDRA KUMAR
S/O DINESH PRASAD
AGED ABOUT 36 YEARS
RESIDING AT VI.
13
P.O.-BARANWA, DIST. JAHANBAD
BIHAR
83. RAMESH CHANDRA PANDEY
S/O ASHOK KUMAR PANDEY
AGED ABOUT 29 YEARS
RESIDING AT VI. RAMAPUR
(DIKHAURA)
P.O.-MAKDUM NAGER
DIST. SULTANPUR-228121
84. GIRJESH KUMAR SINGH
S/O DINESH KUMAR
AGED ABOUT 28 YEARS
RESIDING AT VI.
P.O-PRATAPPUR
DIST. SULTANPUR-228125
85. ANAND KUMAR VISHWAKARMA
S/O RAM KUMAR VISHWAKARMA
AGED ABOUT 22 YEARS
RESIDING AT VI.GARTHAULI
P.O-PRATAPPUR
DIST. SULTANPUR
U.P.-228125
86. DIWA TIWARI
D/O PRAKASH NARAYAN TIWARI
AGED ABOUT 23 YEARS
RESIDING AT VI. BABURA
P.O.-PACHGANWA
DIST. FAIZABAD U.P.
87. MANEESA PANDEY
S/O KAMLESH KUMAR PANDEY
AGED ABOUT 18 YEARS
RESIDING AT VI. SHUKLAPUR
P.O-RUDAULI, DIST. FAIZABAD
U.P.-225411
88. SNEHLATA TIWARI
D/O VINOD TIWARI
AGED ABOUT 24 YEARS
RESIDING AT VI. GANGAPUR
P.O-NARYANPUR (NAGNATHPUR)
DIST. SULTANPUR
U.P.-228161
14
89. GOMTI
D/O RAM KHETAU SHARMA
AGED ABOUT 29 YEARS
RESIDING AT HOUSE
NO.164L-T-1B
SECTOR NO. 03
TALWADA TOWNSHIP
HOSIYARPUR
PUNJAB-144216
90. SANTOSH KUMAR
S/O RAM ANJOR
AGED ABOUT 36 YEARS
RESIDING AT VI.VASOOPUR
BANIYANI, P.O. RAM BABA
DIST.AMBEDKARNAGAR
U.P.-224152
91. ABHISHEK KUMAR PANDEY
S/O PREM NARAYAN PANDEY
AGED ABOUT 20 YEARS
RESIDING AT VI. SEVRA
(SUKHRAM), P.O.-MAYANG
DIST. SULTANPUR
U.P.-228121
92. VANDANA UPADHYAY
D/O RAJENDRA PRASAD UPADHYAY
AGED ABOUT 30 YEARS
RESIDING AT VI. ARIYAUNA
P.O-SIHBHAI KARIRAT
DIST. AMBEDKARNAGAR
U.P-224122
93. RAJESH KUMAR PANDEY
S/O RAM AJOR PANDEY
AGED ABOUT 26 YEARS
RESIDING AT VI. VASOOPUR
BANIYANI, P.O-RAM BABA
DIST. AMBEDKARNAGAR
U.P.-224152
94. SHRAVAN KUMAR YADAV
S/O KUNVAR BAHADUR YADAV
AGED ABOUT 25 YEARS
RESIDING AT VI + P.O-CHANDOUR
DIST. SULTANPUR, U.P.
15
95. SHYAM SUNDER
S/O JAMUNA DAS RAJPUR
AGED ABOUT 33 YEARS
RESIDING AT JAGESHWAR NAGER
NAI AABADI NAGLA PATTI
DIST. AGRA U.P.
96. NEERAJ KUMAR
S/O MITTHU LAL
AGED ABOUT 34 YEARS
RESIDING AT VI. +
P.O-CHHATARI
DIST MAINPURI, U.P.
97. AMIT KUMAR
S/O ISHWAR LAL
AGED ABOUT 26 YEARS
RESIDING AT VI. ANJANI
P.O-KARHAL,
DIST. MAINPURI U.P.
98. MUKESH KUMAR
S/O SURENDRA SINGH
AGED ABOUT 21 YEARS
RESIDING AT MOHALLA NAUDAL
DIST. FIRIJABAD
99. RAJ PAL SINGH
S/O RAMESHWAR DAYAL
AGED ABOUT 26 YEARS
RESIDING AT VI.+P.O.
BAGHARUWA BHONGANW
DIST. MAINPURI
U.P.
100. ARTI
D/O RAJENDRA SINGH
AGED ABOUT 27 YEARS
VI. RAMAIHAR
P.O-GOLA BAZAR DIST.
MAINPURI U.P.
101. VANDANA TIWARI
D/O RAM PHER TIWARI
AGED ABOUT 25 YEARS
RESIDING AT VI. PURE
BALDI TIWARIPUR
P.O-KUREBHAR
DIST. SULTANPUR-228151
16
102. SHASHI PANDEY
D/O RAM SHUKH PANDEY
AGED ABOUT 23 YEARS
RESIDING AT VI. MAJHWARA
P.O-BHATGAWAN
DIST. CSM NAGER
U.P.-227801
103. DHIRENDRA KUMAR SINGH
S/O DINESH SINGH
AGED ABOUT 28 YEARS
RESIDING AT LOK VIHAR
COLONEY
SUSUWAHT LANKA VARANSI
U.P.-221005
104. RESHU PANDEY
S/O DEVI PRAKASH PANDEY
AGED ABOUT 28 YEARS
RESIDING AT VI. DHARETHA
DASRATHPUR, P.O-BIKAPUR
DIST: FAIZABAD
105. MONIKA TIWARI
D/O BHAGWANT PRASAD TIWARI
AGED ABOUT 20 YEARS
RESIDING AT VI.BANKHODWA
DHENUWAWA
(DHARETHA DASRATHPUR)
P.O BIKAPUR, DIST: FAIZABAD
106. BINOD KUMAR PANDEY
S/O RAM DAYAL PANDEY
AGED ABOUT 31 YEARS
RESIDING AT VI.DAHILAMAU
P.O.SADAR, DIST. PRATAPGARH
U.P.-230001
107. KM. BHUVNESHWARI
D/O MAHIPAL SINGH PURSHORA
AGED ABOUT 21 YEARS
RESIDING AT VI.SUNARGAON
P.O-CHHAM (KANDI SAUR)
DIST. TEHRI GARHWAL-249132
108. SHEELENDRA SINGH
S/O ANAR SINGH
AGED ABOUT 22 YEARS
17
RESIDING AT SANTOSH
NAGER, BY PASS BAMBA ROAD
FIROZABAD-283203
109. DIGAMBAR PASWAN
S/O LAXMI PASWAN
AGED ABOUT 27 YEARS
RESIDING AT VI +
P.O-MANIKPUR
DIST. ARARIYA (BIHAR)
110. SANTOSH KUMAR SHUKLA
S/O SHRI RAM SHUKLA
AGED ABOUT 31 YEARS
RESIDING AT H.NO.2508/8
NIRALA NAGER, KARAUNDUYA
DIST. SULTANPUR
U.P.-228001
111. ANAND SINGH
S/O SURESH SINGH
AGED ABOUT 21 YEARS
RESIDING AT VI. SARPATHI
P.O-POORAB SARIRA
DIST. KAUSHAMBI
U.P.-212214
112. SHIV KUMARI UPADHYAY
D/O RAM UGRAH UPADHYAY,
AGED ABOUT 28 YEARS,
RESIDING AT VI. UBHANYI,
P.O-BHADAWAL DIST. BASTI U.P.
113. SUKH DEV
S/O NIROTTAM SINGH,
AGED ABOUT 26 YEARS,
RESIDIN GAT VI. P.O-TAPA KHURD,
DIST. FIROZABAD U.P.
114. YOGESH KUMAR DUBEY
S/O OM PRAKASH DUBEY,
AGED ABOUT 29 YEARS,
RESIDING AT 6B, RAJA KA BAGH,
DIST.MAINPURI-205001.
115. KM. DIPALI SHARMA
D/O AMAR CHANDRA SHARMA,
AGED ABOUT 25 YEARS,
RESIDING AT H.NO.84/327,
18
KATRA MAKBOOL PEEPAL WALI GALI
LUCKNOW, U.P.
116. NILAM KUMARI
S/O RAM PRAVESH SINHA,
AGED ABOUT 38 YEARS,
RESIDING AT VI.+ P.O-BARAWAN,
DIST. JAHANABAD (BIHAR)
117. SHEELAM YADAV
D/O SHIV NARAYAN,
AGED ABOUT 24 YEARS,
RESIDING AT RACK POINT NEAR
RAILWAY STATION MAINPURI, UP.
118. GOVIND SINGH
S/O PHOOL SINGH,
AGED ABOUT 26 YEARS,
RESIDING AT ADARSH NAGAR,
BHOGANW DIST. MAINPURI, U.P
119. MOHD. IMRAN KHAN
S/O MOHD. IDREESH AHMAD,
AGED ABOUT 22 YEARS,
RESIDING AT MOH.BRHMANI TOLA,
BISWAN SITAPUR, U.P.261201.
120. ARUN KUMAR TIWARI
S/O OM PRAKASH TIWARI,
AGED ABOUT 28 YEARS,
RESIDING AT VI.+ P.O BARANWA DIST.
JAHANBAD BIHAR.
121. ANITA SINGH
D/O RAJENDRA SINGH,
AGED ABOUT 36 YEARS,
RESIDING AT HOUSE NO.274,
KATRA MOHALLA DEVI ROAD,
DIST.-MAINPURI, U.P.
122. KM. SHIKHA
D/O RANA PRATAP SINGH,
AGED ABOUT 23 YEARS,
RESIDING AT VI. KUSAMARA,
P.O-ROOROOGANJ,
DIST.ORAIYA-206249.
123. SHUSHIL KUMAR
S/O JAY VIR SINGH,
19
AGED ABOUT 25 YEARS,
RESIDING AT
VI. KAJAHAR P.O-KALHOR,
DIST. MAINPURI, U.P.
124. SUNITHA YADAV
D/O RAM KHELAWAN SINGH,
AGED ABOUT 27 YEARS,
RESIDING AT BRIJ COLONEY,
NEAR GIC AGRA ROAD, MAINPUR, U.P.
125. HEMA
D/O NARESH CHANDRA,
AGED ABOUT 35 YEARS,
RESIDING AT BRIJ COLONEY,
NEAR GIC AGRA ROAD, MAINPUR, U.P
126. HARI OM DUBEDI
S/O AJAY DUBEDI,
AGED ABOUT 23 YEARS,
RESIDING AT VI.ANJANI,
P.O-KARHAL DIST.
MAINPURI U.P.
127. REENA
D/O SHRI RAM DAS,
AGED ABOUT 21 YEARS,
RESIDING AT VI. ANJANI,
P.O-KARHAL DIST. MAINPURI, U.P.
128. KM. NEERAJ
D/O SHISHU PAL SINGH,
AGED ABOUT 19 YEARS,
RESIDING AT VI. RATWA,
P.O-JAUHARI NAGAR,
DIST. MAINPURI, U.P.
129. DINESH PRASAD MANDAL
S/O BACHCHE LAL MANDAL
AGED ABOUT 26 YEARS,
RESIDING AT VI. BHALOO KOOP,
P.O-RAM VISHANPUR,
DIST. SUPAUL BIHAR-852111.
130. KANAK LATA
D/O SANDEEP KUMAR,
AGED ABOUT 22 YEARS,
RESIDING AT VIL-PURE PATAI,
20
P.O.-BABHANGAON (KUREBHAR),
DIST-SULTANPUR, U.P.-228151
131. NEERAJ KUMAR SRIVASTAVA
S/O CHANDRA PRAKASH SRIVASTAVA,
AGED ABOUT 36 YEARS,
RESIDING AT VI. + P.O-BETHRA
(DOSTPUR)DIST. SULTANPUR, U.P-228131.
132. DHARMENDRA KUMAR PANDEY
S/O RAM DAYAL PANDEY,
AGED ABOUT 25 YEARS,
RESIDING AT VI. DAHILAMAU,
P.O-SADAR,
DIST. PRATAPGARH, U.P.-230001.
133. LAUKUSH KUMAR TIWARI
S/O RAMCHANDRA TIWARI,
AGED ABOUT 31 YEARS,
RESIDING AT VI.+ P.O CHANDIPUR,
DIST. SULTANPUR-228151.
134. RAJESH KUMAR
S/O RAM KIRPAL,
AGED ABOUT 43 YEARS,
RESIDING AT VILLAGE-PURE PATAI,
P.O-BABHANGANWA (KUREBHAR),
DIST. SULTANPUR, U.P.-228151
135. SHALINI
D/O JUGENDRA PAL SINGH RATHORE,
AGED ABOUT 27 YEARS,
RESIDING AT VI. JUNHESA,
P.O-SALEMPUR DIST.MAINPURI, U.P.
136. AJAY
S/O JUGENDRA PAL SINGH RATHORE,
AGED ABOUT 26 YEARS,
RESIDING AT VI. JUNHESA,
P.O-SALEMPUR DIST. MAINPURI, U.P.
137. PUNAM KUMARI
D/O SURAJ PRAKASH TIWARI,
AGED ABOUT 37 YEARS,
RESIDING AT NO.H. 333/1, GALI NO.06,
AVAS VIKAS COLONEY
RADHA RAMAN ROAD,
MAINPURI, U.P.
21
138. SUBODH YADAV
S/O KAMLESH SINGH YADAV,
AGED ABOUT 20 YEARS,
RESIDING AT MALIK MIL COLONEY,
NEAR RAILWAY STATION
MAINPURI, U.P.-205001.
139. MADHURI KUMARI
D/O RAVINDRA NATH VERMA,
AGED ABOUT 23 YEARS,
RESIDING AT VI.+ P.O BARANWA,
DIST. JAHANBAD BIHAR.
140. UMESH CHANDRA
S/O RAJ PAL SINGH,
AGED ABOUT 24 YEARS,
RESIDING AT VI. TAPA KHURD,
P.O-RAIPURA DIST. FIROZABAD, U.P.
141. RAM VEER SINGH
S/O HUKAM SINGH,
AGED ABOUT 36 YEARS,
RESIDING AT VI. KHEDA GANESHPUR,
P.O-AAKLABAD HASANPUR,
DIST. FIROZABAD. U.P.
142. SARNAM SINGH
S/O HUKAM SINGH,
AGED ABOUT 35 YEARS,
RESIDING AT VI. KHEDA GANESHPUR,
P.O-AAKLABAD HASANPUR,
DIST.-FIROZABAD, U.P.
143. KM. ARTI
D/O RAJ PAL SINGH,
AGED ABOUT 24 YEARS,
RESIDING AT SANTOSH NAGAR,
BY PASS BAMBA ROAD,
DIST. FIROZABAD, U.P.
144. SARASWATI
D/O HAVALDAR SINGH,
AGED ABOUT 19 YEARS,
RESIDING AT H.NO.01, R ALIPUR PATTI,
BHONGAW, MAINPURI, U.P.
145. JAI RAM SHARMA
S/O DWARIKA SINGH,
AGED ABOUT 28 YEARS,
22
RESIDING AT VI.+ P.O BARAWAN,
DIST. JAHANABAD (BIHAR)
146. ANOOP KUMAR JAISWAL
S/O PARMANAND JAISWAL,
AGED ABOUT 33 YEARS,
RESIDING AT SHYAM NATH ROAD,
MUNSHIGANJ DIST. SITAPUR-261001.
147. VIVEK KUMAR
S/O SARVAN KUMAR DIXIT,
AGED ABOUT 22 YEARS,
RESIDING AT SHYAM NATH ROAD,
MUNSHIGANJ DIST. SITAPUR-261001.
148. NEELAM PANDEY
S/O SUMITRA NAND PANDEY
AGED ABOUT 28 YEARS,
RESIDING AT VI.BABHANPURA,
P.O-DUBAULIYA BAZAR,
DIST. BASTI, U.P.-272131
149. HARI SHANKAR PANDEY
S/O RAM MILAN PANDEY
AGED ABOUT 38 YEARS,
RESIDING AT VIL.RAMAPURA,
DIKHAURA,
P.O-MAKDOOMNAGAR,
DIST. FIZAD, U.P.
150. MANISH KUMAR SINGH
S/O JAY SHANKAR SINGH
AGED ABOUT 27 YEARS,
RESIDING AT KALIPUR,
SANT RAVIDAS NAGER BHADOHI,
U.P.
151. PRAMOD KUMAR RAWAT
S/O BISSU LAL RAWAT,
AGED ABOUT 30 YEARS,
RESIDING AT HOUSE
NO.C-14/142-A-C,
KAJIPUR KHURD VARANSI
U.P.
152. HUKUM DEV KUMAR
S/O BALRAM MANDAL,
AGED ABOUT 27 YEARS,
RESIDING AT VI.RAMPUR,
23
P.O-RADHOPUR,
DIST. SUPAUL BIHAR-852111
153. GAYATRI DEVI
D/O VANSHI LAL YADAV
AGED ABOUT 26 YEARS,
RESIDING AT VI. MANIKARPUR,
P.O-NANDEKUWAN,
DIST. BASTI, UP-272128
154. ANISH KUMAR SINGH
S/O SHIV SHANKAR SINGH
AGED ABOUT 23 YEARS,
RESIDING AT VI.KALIPUR,
P.O VIRAMPUR,
DIST. SANT RAVI DAS NAGAR,
BHADOHI, U.P-221308
155. RENU SINGH
D/O VINAY KUMAR SINGH,
AGED ABOUT 37 YEARS,
RESIDING AT NO.N-8/236, R-11-S
GANESHDHAM COLONY
NEWADA SUNDERPUR,
VARANSI-221005
156. VIKASH DUBEY
S/O SURESH KUMAR DUBEY
AGED ABOUT 29 YEARS,
RESIDING AT VI, PO.KADIPUR,
DIST. PRATAPGARH, U.P
157. ARUN KUMAR MISHRA
S/O VED PRAKASH MISHRA,
AGED ABOUT 33 YEARS,
RESIDING AT VI. RAMAPUR,
P.O-CHANDIPUR,
DIST.SULTANPUR, U.P-228151
158. KM.SUMAN DEVI
D/O BANKE LAL
AGED ABOUT 27 YEARS,
RESIDING AT VI. P.O-NERI KALAN,
DIST. SITAPUR.U.P-261001
159. JYOTI SHUKLA
D/O SHIVA DHAR SHUKLA
AGED ABOUT 36 YEARS,
RESIDING AT VI.BARSOHYIA,
24
P.O RASYORA,
DIST. SITAPUR-261001
160. KM.ANURADH VERMA
D/O MUNNA LAL VERMA
AGED ABOUT 22 YEARS,
RESIDING AT VIKAS NAGER COLONEY
KHOOBPUR SITAPUR, UP-261001
161. VIRENDRA SINGH
S/O CHANDAN SINGH
AGED ABOUT 32 YEARS,
RESIDING AT VI.SUNARGAON,
P.O-CHHAM (KANDI SAUR)
DIST. TEHRI GARHWAL-249132
162. SATISH KUMAR SINGH
S/O SHIV SHANKAR SINGH
AGED ABOUT 25 YEARS,
RESIDING AT VI.KALIPUR,
P.O-VIRAMPUR,
DIST. SANT RAVI DAS NAGER
BHADOHI, U.P-221308
163. ZAREEN YASMEEN
S/O BACHCHHAN KHAN
AGED ABOUT 36 YEARS,
RESIDING AT MOHALLA-MIRDHI TOLA
BISWAN SITAPUR, UP-261201
164. ASHISH KUMAR MISHRA
S/O VIRENDRA KUMAR MISHRA
AGED ABOUT 42 YEARS,
RESIDING AT MOHALLA
PATANALA BALAYPUL (PAKARIYA TOLA)
DIST. KANNAUJ-U.P
165. VIBHA GUPTA
D/O LALTA PRASAD GUPTA
AGED ABOUT 40 YEARS,
RESIDING AT MOH. PATA NALA
VALAYPUL KANNAUJ
U.P-209725
166. ANITHA MISHRA
D/O UPENDRA KUMAR MISHRA
AGED ABOUT 19 YEARS,
RESIDING AT SHUKLAN TOLA MAHOLI
SITAPUR-261141
25
167. SHIV NARAYAN
S/O JAI SHANKAR PRAKASH
AGED ABOUT 40 YEARS
RESIDING AT VI.BARSOHYIA,
P.O-RASYORA,
DIST. SITAPUR-261001
168. PUSHP RAJ SRIVASTAVA
D/O MURARI LAL SRIVASTAVA
AGED ABOUT 21 YEARS,
RESIDING AT MOH.GOPAL NAGER
SATTIN PURWA ROAD BISWAN
DIST. SITAPUR U.P-261201
169. SHABI KHAN
S/O TANVEER KHAN
AGED ABOUT 23 YEARS,
RESIDING AT PATHANI TOLA
BISWAN SITAPUR, UP-261201
170. VIJAY KUMAR MAURYA
S/O RAM NAYAK MAURYA
AGED ABOUT 34 YEARS,
RESIDING AT VILLAGE BESAHOOPUR,
P.O-SEWAPURI DISTRICT-VARANSI
171. MADAN MOHAN
S/O KAILASH MAURYA
AGEDA BOUT 29 YEARS,
RESIDING AT VILLAGE BESAHOOPUR
P.O-SEWAPURI DISTRICT-VARANSI
172. ROHIT KUMAR SINGH
S/O VIJAY KUMAR SINGH
AGED ABOUT 29 YEARS,
RESIDING AT 138 SECTOR-G,
LDA COLONY,
KANPUR ROAD, LUCKNOW
173. HIMANSHOO SHUKLA
S/O KRISHNA KANT SHUKLA
AGED ABOUT 30 YEARS,
RESIDING AT HOUSE NO.631/567
ESMAILGANJ, LUCKNOW
174. K.M.MAYA
D/O JHUNNA LAL
26
AGED ABOUT 34 YEARS,
RESIDING AT VILLAGE-NANPUR,
PO. RAJAPUR,
DISTRICT, RAMABAI NAGER,
KANPUR DEHAT, U.P
175. K.M. PREETI
D/O JAGADEESH NARAYANA,
AGED ABOUT 34 YEARS,
R/AT VILLAGE-MINDAPUR,
P.O-BARHAM,
DISTRICT-RAMABAI NAGER,
KANPUR DEHAT, U.P
176. VIJAY KATIYAR
S/O RAM SWAROOP
AGED ABOUT 26 YEARS
RESIDING AT AWAS VIKAS COLONY
KALYANPUR
DISTRICT KANPUR
177. VEERENDRA KUMAR
S/O ARUN MAHTO
AGED ABOUT 26 YEARS
RESIDING AT VILLAGE ROHUWA
P O- SONVARSHA
DISTRICT SITAMARHI BIHAR
178. JAVED
S/O MOHD RAFEEK
AGED ABOUT 31 YEARS
RESIDING AT VILLAGE BELAHI
P O -RAM NAGAR
DISTRICT PRATAPGARH, U P
179. RAJNEET KUMAR
S/O NARESH KUMAR
AGED ABOUT 34 YEARS
RESIDING AT VILLAGE
SAKHAN RAJPUTAN
SAFIPUR
DISTRICT UNNAO, U P
180. PANKAJ KUMAR
S/O DESH PAL SINGH
AGED ABOUT 36 YEARS
RESIDING AT VIVEK VIHAR SHAMLI
MUJAFFARNAGER
UP
27
181. DEEP SHIKHA SRIVASTAVA
D/O VINAY KUMAR
AGED ABOUT 34 YEARS
RESIDNG AT E-397,
INDIRA NAGAR RDA COLONY
RAIBARAILY
UP
182. MEERA KUMARI
D/O SAVAI SHAH
AGED ABOUT 33 YEARS
RESIDNG AT VILLAGE ROHUWA
P O -SONVARSHA
DISTRICT SITAMARHI, BIHAR
183. SANJU DEVI
D/O NAND LAL
AGED ABOUT 34 YEARS
RESIDING AT VILLAGE VIJAYVARI
P O- BEEERAPATTI,
DISTRICT VARANSI
184. MANJULA SINGH
D/O RAM SHANKAR SINGH
AGED ABOUT 27 YEARS
RESIDING AT VILLAGE JALALPUR
P O- VASARATPUR,
DISTRICT JANUPUR
185. SARITA YADAV
D/O SAMAR BAHDUR YADAV
AGED ABOUT 28 YEARS
RESIDING AT VILLAGE MAHMADPUR
P O -MADIYANHOO
DISTRICT JANUPUR
186. MITHILESH KUMAR YADAV
S/O MURALIDHAR
AGED ABOUT 23 YEARS
RESIDING AT VILLAGE
JARRO MALHANI
DISTRICT JANUPUR-222160
187. AHBISHEK RAI
S/O CHANDRA KESH
AGED ABOUT 36 YEARS
RESIDING AT VILLAGE
28
JARRO MALHANI
DISTRICT JANUPUR-222160
188. RAHUL KUMAR
S/O PREM NARAYAN
AGED ABOUT 24 YEARS
RESIDING AT VILLAGE
MOHAMMADPUR NEWADA
P O- RAJAPUR DISTRICT
KANPUR DEHAT UP-208027
189. NARSINGH GAUTAM
S/O CHHOTE LAL GAUTAM
AGED ABOUT 25 YEARS
RESIDING AT VILLAGE SOEYA
P O -SHEETIAGANI,
MADIYANHOO
DISTRICT JANUPUR
U P-222161
190. SUNEEL KUMAR
S/O SURENDRA KUMAR
AGED ABOUT 31 YEARS
RESIDING AT VILLAGE
NATHI KHERA
P O -NARAYAN DAS KHERA
DISTRICT UNNAO
U P-209861
191. VIKKI KATIYAR
S/O RAM KUMAR KATIYAR
AGED ABOUT 33 YEARS
RESIDING AT HOUSE NO.
368 EWS
BARRA KANPUR NAGER
U P-208027
192. SANTOSH KUMAR GUPTA
S/O LAKSHMI CHAND
AGED ABOUT 35 YEARS
RESIDING AT VILLAGE SARSARA
P O- BARSATHI,
DISTRICT JANUPUR-222162
193. SOORYA JEET SINGH
S/O ANGNOO SINGH
AGED ABOUT 26 YEARS
RESIDING AT VILLAGE ATARIYA
PAREWA, P O- GOPALPUR
29
DISTRICT JANUPUR
UP-222161
194. SARLA SINGH
D/O RAJA RAM SACHAN
AGED ABOUT 34 YEARS
RESIDING AT H. NO.18
KAKA DEO KANPUR-208027
195. SEEMA PAL
D/O DIG PAL SINGH
AGED ABOUT 28 YEARS
RESIDING AT E-3/546
DEEN DAYALPURAM
LAUDHAK ROAD
NAUBASTA KANPUR
U P-208027
196. AKANKSHA SINGH
D/O KISHORE SAGAR
AGED ABOUT 23 YEARS
RESIDING AT H. NO. 3205 EWS
AVAS VIKAS KALYANPUR
DIST-KANPUR-208027
197. AKASH SINGH
S/O SURENDRA SINGH
AGED ABOUT 30 YEARS
RESIDING AT VISHWAS SANSTHAN
BHAGWANT KAUR COLONY
DISTICT RAIBARILY-209001
198. JITENDRA KUMAR
S/O SHREE RAM
AGED ABOUT 27 YEARS
RESIDING AT HOUSE NO 253/10
PATEL NAGAR
MALIK MAU,
RAIBARAILY-209001
199. MANEESH PRATAP SINGH
S/O PRATAP BAHADUR
AGED ABOUT 32 YEARS
RESIDING AT HOUSE NO. 138
SECTOR-G, LDA COLONY
KANPUR ROAD,
LUCKNOW-206012
30
200. SHALINI MISHRA
D/O VINOD KUMAR BAJPAI
AGED ABOUT 34 YEARS
RESIDING AT LIG-153
INDIRA NAGAR, RDA COLONY
RAIBARAILY, UP-209001
201. VINOD KUMAR YADAV
S/O JAGDAMBA PRASAD
AGED ABOUT 34 YEARS
RESIDING AT VILLAGE
KARANJA KALA KHURD
JANUPUR U P-222160
202. SHRUTI LATA SINGH
D/O RAJESH KUMAR SINGH
AGED BOUT 25 YEARS
RESIDING AT HOUSE NO
55/138, SECTOR-O
LDA COLONY
KANPUR ROAD
LUCKNOW-206012
203. PREETI SRIVASTAVA
D/O VINOD LAL SRIVASTAVA
AGED ABOUT 34 YEARS
RESIDING AT VILLAGE
HUSAINABAD DEHAT
DISTRICT JAUNPUR
204. VANDANA KATIYAR
D/O RAM BAHADUR
AGED ABOUT 34 YEARS
RESIDING AT H NO. 73
KAKA DEO, KANPUR-208027
205. HARI OM PANDEY
S/O BENI PRASAD PANDEY
AGED ABOUT 38 YEARS
RESIDING AT HOUSE NO
12/155 GANDHI NAGER
PURI ROAD, SHUKLAGANJ
DISTRICT UNNAO-209861
206. RANOO UTTAM
D/O SANTOSH KUMAR UTTAM
AGED ABOUT 29 YEARS
RESIDING AT NANDANA SIKANDARA
RAMABAI NAGER
31
KANPUR DEHAT
U P-208027
207. KABINDRA NARAYAN YADAV
S/O BABOO RAM
AGED ABOUT 34 YEARS
RESIDING AT VILLAGE POTHIPUR
P O AGOSHI
DISTRICT JANUPUR-222162
208. REKHA DEVI
D/O SAMAR BAHDUR YADAV
AGED ABOUT 31 YEARS
RESIDING AT VILLAGE
PALHA MAU
P O -KARANJA KALA
SADAR JAUNPUR-222160
209. MADHULIKA
W/O BHOOPENDRA KUMAR TRIPATHI
AGED ABOUT 28 YEARS
RESIDING AT H NO. 245-J
BAKSHIKALA DARAGANJ
ALLAHABAD-211006
210. SHRADHA KANT TRIPATHI
S/O KRISHNA KANT TRIPATHI
AGED ABOUT 37 YEARS
RESIDING AT PURE VINDA
SHUKLA KA PURWA
P O -DERWA
DISTRICT PRATAPGARH
U P-230128
211. BHAI LAL KUMAR BHARTI
S/O GUDDAR RAM
AGED ABOUT 27 YEARS
RESIDING AT VILLAGE PYAREPUR
SADAR JAUNPUR
UP-222160
212. PRADEEP KUMAR MAURYA
S/O KAMLA PRASAD
AGED ABOUT 28 YEARS
RESIDING AT BESAHOOPUR
SEVAPURI, VARANSI
U P-221310
32
213. ABHILESH KUMAR SINGH
S/O JAGAVANTA PRASAD SINGH
AGED ABOUT 34 YEARS
RESIDING AT VILLAGE
KASHIPUR, SADAR
VARANASI, U P
214. SUDARSHAN KUMAR
S/O BINDESWARI
AGED ABOUT 26 YEARS
RESIDING AT VILLAGE
VAJITPUR, SITAMADI
BIHAR-805108
... PETITIONERS
(BY SRI SIDDAPPA AND SUNIL AND SRI NITIN, ADVs.)
AND:
1. BANGALORE UNIVERSITY
REP. BY ITS REGISTRAR
JNANA BHARATHI,
BANGALORE-56
2. C.B.R. NETWORK (SOUTH ASIA)
REP. BY ITS DIRECTOR,
134, 1ST BLOCK, 6TH MAIN,
3RD PHASE, BSK III STAGE,
BANGALORE-85
3. REHABILITAION COUNCIL OF INDIA
REP. BY ITS CHAIRMAN,
B-22, QUTUB INTERNATIONAL
INSTITUTITIONAL AREA,
NEW DELHI-110016
4. SRI. RAM MURTI SHIKSHA SANSTHAN
REP. BY ITS DIRECTOR / CO-ORDINATOR
KUREBHAR, SULTHANPUR DISTRICT
UTTAR PRADESH-228151
... RESPONDENTS
(BY SRI T P RAJENDRA KUMAR SUNGAY, ADV. FOR R1
SRI A S PATIL, ADV. FOR R2
SMT. PREMA HATTI, CGC. FOR R3
SRI CLIFTON D ROZARIO FOR R4)
33
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA WITH A
PRAYER TO DIRECT THE R-1 TO 4 TO CONDUCT THE
EXAMINATIONS "ON LINE" OR AT ANY STUDY CENTER IN
UTTAR PRADESH FOR THE COURSE DIPLOMA IN
COMMUNITY BASED REHABILITATION & POST GRADUATE IN
COMMUNITY BASED REHABILITATION FOR THE ACADEMIC
YEAR 2012-13 IN ACCORDANCE WITH THE LEGAL NOTICE
DT.11.1.2014. VIDE ANNX-H AND ETC..
THESE WRIT PETITIONS COMING ON FOR
PRELIMINARY HEARING 'B' GROUP THIS DAY, THE COURT
PASSED THE FOLLOWING;
ORDER
Petitioners are before this Court seeking for issue of mandamus to direct respondent Nos. 1 to 4 to conduct the examinations `on line' or at a study centre in Uttarpradesh for the course of Diploma in Community based Rehabilitation and Post Graduate in Community based Rehabilitation for the academic year 2012-13 by taking note of the legal notice dated 11.01.2014 got issued by the petitioners.
2. Petitioners have enrolled themselves to the Diploma course in the CBR (Community Based Rehabilitation) which is offered by respondent No. 1-Bangalore University. The said course is for one year and the academic year is 2012-13. Respondent 34 No. 2 is stated to organize the said course on behalf of respondent No.1. The memorandum of understanding dated 07.11.2003 is entered into between respondent Nos. 1 and 2 for the said purpose. Subsequent thereto respondent No. 1 has issued the information book let for the said programme.
3. The petitioners have enrolled themselves for the said course and claim that their study centre is respondent No. 4 herein. The issue presently raised is as to whether respondent Nos. 1 and 2 could indicate the examination centre at Bangalore to the inconvenience of the petitioners or should it be in Uttar Pradesh as claimed by the petitioners. It is the case of the petitioners as also respondent No. 4 that respondent Nos. 1 and 2 had held out to the petitioners and similarly placed students that the examinations would be held in the respective States wherein the study centers are situate and the students being residents of the said area. In that view it is contended that the action of respondent Nos. 1 35 and 2 in deciding to hold the examinations at a center in Bangalore is not justified. It is also the case of the petitioners, that keeping in view the fee payable in respect of the said course being only around Rs.10,335/- for the Diploma course and Rs.19,475/- for the Post Graduate course, the action of respondent Nos. 1 and 2 in requiring the petitioners to travel all the way to Bangalore to write the examination is not justified.
4. Respondents have filed their separate objections statements. Insofar as respondent No. 4 the stand taken is similar to the contentions that have been urged by the petitioners.
5. Respondent No. 1 which is the University, in charge of conducting the said course has put forth the contention that the petitioners cannot claim that the examination center is to be situated at a place as per the request of the petitioners. It is pointed out that keeping in view the nature of the course which was being conducted, a decision was taken on 36 12.10.2012 and as such the examination centre was indicated as Bangalore. It is also their case that the petitioners at the first instance had approached the Allahabad High Court making out a grievance and having failed there, the instant petitions have been filed which is not justified. Respondent No. 1 has also indicated that including Uttarpradesh students from 11 States have enrolled for the said distance education programme and since majority of the students have accepted the center at Bangalore and written the examination, the petitioners cannot claim that the center at Uttarpradesh is to be provided.
6. Respondent No. 3 has clearly stated that it is for the Bangalore University to take a decision in the matter since they are conducting the said course.
7. In the light of the rival contentions the only issue in the instant petitions is as to whether the request of the petitioners to hold the examination in Uttarpradesh should be accepted. To consider this aspect it is seen that in Annexure B, that is, 37 information book let issued by respondent No. 1 it has been indicated that the theory examinations will be conducted 'on line' in the designated examination centre and consists of objective type questions. It is also indicated there in with regard to the scheme of evaluation that the 'on line' examination will be conducted in the designated examination center and consists of objective questions. The petitioners have placed reliance on the same to point out that when the indication is that the examination is to be conducted 'on line' and when for the earlier years the examinations have been conducted in Uttarpradesh as well, the respondents would not be justified in indicating Bangalore as the center for 2012-13 more particularly when they have stated in the objection statement that the decision to hold the examination in Bangalore was taken during the meeting held on 12.10.2012, that is after commencement of the course for the academic year 2012-13. Even if the said contention is kept in perspective a perusal of the information book let does not indicate that it has 38 been held out to the petitioners that the examinations would be held in the respective States where the students have enrolled. All that the book let provides is that though the examinations would be conducted 'on line', such examination would be held in the designated centers.
8. Even if it is a fact that for the earlier years the examinations were held outside Bangalore the fact that the respondents have subsequently taken a decision to hold the examination in Bangalore would be sufficient. Further more what is also necessary to be noticed is that the students from 11 States including Uttarpradesh have enrolled for the course and in all 3367 students had enrolled. Out of the same 2279 students have appeared for the examinations having accepted Bangalore to be the center. What is also necessary to be noticed is that from Uttarpradesh itself 822 students have enrolled and only 211 students are before this Court making out the present grievance. That apart the petitioners 39 had approached the High Court of Allahabad where in the Court had declined to interfere in the matter but had reserved liberty to the petitioners to approach respondent No. 1. In any event respondent No. 1 after taking into consideration of these aspects has indicated that the examination is to be held in Bangalore which is justified for more than one reason, more particularly keeping in view that the examination is to be conducted in an appropriate manner and in a centre which has all the facilities. Therefore in the present circumstance the case as put forth by the petitioners cannot be accepted more particularly in a circumstance in relation to the matter of conduct of the course and the examinations, it is for the university to take a decision in the matter.
9. Having arrived at the above conclusion what is also necessary to keep in view is that the petitioners who were agitating in these writ petitions had not appeared for the examination which was 40 conducted in Bangalore. The same shall not be construed as a disability against the petitioners to appear for the examinations which would be conducted by the respondents for the next batch. In the said examinations the petitioners shall be permitted to appear for the examination as per the study they have made earlier.
In terms of the above and with the said observations, these petitions stand disposed of.
SD/-
JUDGE.
LRS/BMS