Allahabad High Court
Sunworld Infrastructure Ltd. vs State Of U.P. And Others on 13 January, 2020
Bench: Pankaj Mithal, Vipin Chandra Dixit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - C No. - 7221 of 2012 Petitioner :- Sunworld Infrastructure Ltd. Respondent :- State of U.P. and Others Counsel for Petitioner :- Manu Khare Counsel for Respondent :- C.S.C.,Aditya Bhushan Singhal,Suresh Singh Hon'ble Pankaj Mithal,J.
Hon'ble Vipin Chandra Dixit,J.
Sri Manu Khare, learned counsel for the petitioner states that the writ petition is infructuous and may be dismissed.
In view of the above statement, the writ petition is dismissed as infructuous.
Order Date :- 13.1.2020 Brijesh