Supreme Court - Daily Orders
Shifali Chadha vs Saurabh Batra on 4 September, 2023
ITEM NO.1607 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2219/2023
SHIFALI CHADHA Petitioner(s)
VERSUS
SAURABH BATRA Respondent(s)
(FOR ADMISSION and IA No.176079/2023-EX-PARTE STAY )
Date : 04-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Vineet Bhagat, AOR
Ms. Manju Bhagat, Adv.
Ms. Archna Midha, Adv.
Mr. Mohit Gulati, Adv.
Mr. Aksveer Singh Saggu, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable within four weeks. In the meantime, there shall be stay of proceedings in H.M.A. Petition No. 1834 of 2022 titled as “Saurabh Batra Vs. Shifali Chadha”, along with all miscellaneous applications pending before the Court of Principal Judge, Family Courts, Rohini Courts, North West, New Delhi.
(VARSHA MENDIRATTA) (NIDHI BHARDWAJ)
COURT MASTER COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2023.09.06
17:19:10 IST
Reason: