Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Food Safety And Standards Act, 2006

(2)The Central Advisory Committee shall advise the Food Authority on-
(a)the performance of its duties under this section and in particular in drawing up of a proposal for the Food Authority's work programme,
(b)on the prioritisation of work,
(c)identifying potential risks,
(d)pooling of knowledge, and
(e)such other functions as may be specified by regulations.