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State of Uttar Pradesh - Section

Section 80 in The U.P. Minor Minerals (Concession) Rules, 1963

80.

The provisions of this chapter shall be applicable for diaspore, pyrophylite, dolomite, felspar, calcit silica sand, china clay, quartz and any other minerals notified by the Government of India by notification no. S.O. 423(E), dated 10.2.2015 as a minor mineral.