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[Cites 0, Cited by 2] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(vii) in The Indira Gandhi National Open University Act, 1985

(vii)to co-operate with, and seek the co-operation of, other universities and institutions of higher learning, professional bodies and organizations for such purposes as the University considers necessary;