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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(2)(f) in The M.P. Vyavsayik Parkisha Mandal Adihniyam, 2007

(f)appointment of experts, officers and employees for various activities, and determination of their duties and powers and termination of their appointments;