Section 3(4)(d) in Kerala Fishermen's Welfare Fund Act, 1985

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

(d)to provide for the fishermen and the members of their families,-

(i)education vocational training and part time employment;

(ii)social education centres including reading rooms and libraries ;

(iii)sports, games and medical facilities ;

(iv)nutritious food for children ; and

(v)employment opportunities to the handicapped;

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