Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 61 in The C.G. Land Revenue Code, 1959 61. Application of this Chapter to lands in non-urban areas. - The provisions of this Chapter shall apply in respect of lands in non-urban areas.
