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Central Administrative Tribunal - Delhi

Basmati Tripathi vs M/O Railways on 5 December, 2022

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Item No. 5/ C-5                                                 OA No. 2431/2018


                  CENTRAL ADMINISTRATIVE TRIBUNAL
                     PRINCIPAL BENCH: NEW DELHI

                           O.A. No. 2431/2018

                     This the 5th day of December, 2022

                  Hon'ble Mr. Tarun Shridhar, Member (A)

        Smt. Basmati Tripathi , Group C
        w/o late Kailashpati Tripathi,,
        Mother of Late Sh. Onkarmani Tripathi (Ex ESM)
        HIG Flat No. 308, Block-I, Motia Khan,
        Paharganj, New Delhi-110055

                                                 ...Applicant
        (By Advocate : None)

                                 Versus

        UNION OF INDIA through
        1. Secretary, Ministry of Railways
        Rail Bhawan, New Delhi -110001

        2. Secretary, Ministry of Personnel, PG & Pension,
        Deptt. of Pension & Pensioner's Welfare,
        Lok Nayak Bhawan, New Delhi - 110001.

        3. DRM Northern Railways, Chemsford Road
        CP, New Delhi 110001

                                           ...Respondents

        (By Advocate: None)
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Item No. 5/ C-5                                         OA No. 2431/2018
                         ORDER (ORAL)

None for the parties, even on revised call.

2. A perusal of order sheet indicates that even on the last two dates of hearing, there was no representation on behalf of the applicant. It appears that the applicant has lost her interest in pursuing this matter. Accordingly the OA stands dismissed in default and for non prosecution.

(Tarun Shridhar) Member (A) /daya/