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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(e) in Uttar Pradesh State Emblem (Prohibition of Improper Use) Act, 2019

(e)to specify the conditions for the use of emblem for various other purposes including the use for educational purposes and the Police forces personnel;