Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] Union of India - Subsection Section 42(a) in The Babasaheb Bhimrao Ambedkar University Act, 1994 (a)the first Vice-Chancellor shall be appointed by the Visitor and the said officer shall hold office for a term of five years;
