Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 334 in Punjab Jail Manual, 1996 334. Locks to be out of reach. - The locks of the doors of all sleeping wards and cells shall be so arranged that no prisoner can reach them from the inside.
