Bombay High Court
Lt Colonel R. S. Shekawat vs Union Of India, Thru Secretary, ... on 18 February, 2019
Author: N. J. Jamadar
Bench: B. R. Gavai, N. J. Jamadar
(40)-WP-1650-19.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.1650 OF 2019
Lt. Colonel R. S. Shekawat ..Petitioner
Versus
Union of India and another ..Respondents
Mr. Piyush Pande a/w Mr. Mohan Sudame, Advocate for the
Petitioner.
CORAM : B. R. GAVAI &
N. J. JAMADAR, JJ.
DATE : 18th FEBRUARY, 2019 P.C. 1] Issue notice to the Respondents, returnable on 15 th March 2019.
2] Hamdast granted.
[N. J. JAMADAR, J.] [B. R. GAVAI, J.]
BGP. 1 of 1
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