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Bombay High Court

Lt Colonel R. S. Shekawat vs Union Of India, Thru Secretary, ... on 18 February, 2019

Author: N. J. Jamadar

Bench: B. R. Gavai, N. J. Jamadar

(40)-WP-1650-19.doc.


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO.1650 OF 2019

Lt. Colonel R. S. Shekawat                                      ..Petitioner
      Versus
Union of India and another                                      ..Respondents

Mr. Piyush Pande a/w Mr. Mohan Sudame, Advocate for the
Petitioner.


                                      CORAM : B. R. GAVAI &
                                              N. J. JAMADAR, JJ.

DATE : 18th FEBRUARY, 2019 P.C. 1] Issue notice to the Respondents, returnable on 15 th March 2019.

2] Hamdast granted.





[N. J. JAMADAR, J.]                                    [B. R. GAVAI, J.]




BGP.                                                                             1 of 1




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