Delhi High Court - Orders
Ambient Land Holding Ltd vs Splendor Landbase Ltd & Anr on 13 February, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~34 & 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 263/2021
AMBIENT LAND HOLDING LTD. .....Petitioner
Through: Mr. Ramakrishnan Viraraghavan, Mr.
Avinash Kr. Lakhanpal, Mr. Piyush
Lakhanpal, Mr. K Krishna Kumar &
Mr. Dhananjay Kumar, Advs.
versus
SPLENDOR LANDBASE LTD & ANR. .....Respondents
Through: Mr. Jeevesh Nagrath, Senior
Advocate with Mr. Sarthak Gupta,
Mr. Manish Prakash, & Ms. Nitya
Maheshwari, Advs.
+ OMP (ENF.) (COMM.) 132/2021 & EX.APPL.(OS) 932/2021,
EX.APPL.(OS) 364/2023, EX.APPL.(OS) 365/2023
SPLENDOR LANDBASE LIMITED .....Decree Holder
Through: Mr. Jeevesh Nagrath, Senior
Advocate with Mr. Sarthak Gupta,
Mr. Manish Prakash, & Ms. Nitya
Maheshwari, Advs.
versus
AMBIENT LAND HOLDINGS LIMITED .....Judgement Debtor
Through: Mr. Ramakrishnan Viraraghavan, Mr.
Avinash Kr. Lakhanpal, Mr. Piyush
Lakhanpal, Mr. K Krishna Kumar &
Mr. Dhananjay Kumar, Advs.
CORAM:
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/02/2026 at 20:31:47
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 13.02.2026
1. Mr. Jeevesh Nagrath, learned Senior Counsel for the Respondents, who has joined the proceedings through video conferencing, states the he will come to Court to argue the matter physically.
2. List on 01.08.2026 as Item No.1 in the Advance List.
SUBRAMONIUM PRASAD, J FEBRUARY 13, 2026 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/02/2026 at 20:31:47