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State of West Bengal - Section

Section 8 in The West Bengal Valuation Board Act, 1978

8. [ Expenditure incurred on account of salaries and allowances including contingencies. [Section 8 Substituted by W. B. Act 17 of 2002, which was earlier as under : '8. Expenditure incurred on account of salaries and allowances. - The expenditure incurred by the Board for meeting the salaries and allowances of the Chairman, the Member-Secretary, the other members and the officers and employees serving under the Board shall be defrayed out of the fund.'.]

(1)The expenditure incurred by the Board for meeting the salaries and allowances including contingencies of the Chairman and the Member-Secretary serving under the Board shall be defrayed out of the Fund to be provided by the State Government.
(2)The expenditure incurred by the Board for meeting the salaries and allowances including contingencies in respect of all the officers and employees serving under the Board shall be defrayed out of the Fund to be provided by the State Government.
(3)The expenditure towards contingencies for maintaining normal financial activities shall be met out of the Fund so provided by the State Government.]