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[Cites 0, Cited by 0] [Section 2(28)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(28)(a) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(a)the re-erection wholly or partly of the building after more than one half of its actual content has been pulled down or burnt down or fallen down at one time or at different times;