Jharkhand High Court
Unknown vs In The Meantime on 15 September, 2020
Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 5624 of 2019
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CORAM HON'BLE MR. JUSTICE RAJESH SHANKAR
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04/15.09.2020 At the request of learned counsel for the petitioner, put up this case after one week under the same heading.
In the meantime, Mr. Kaushik Sarkhel, learned G.A-V appearing on behalf of the State respondents, shall seek instruction as to whether any matter concerning the petitioner under the Skill Development Initiative Scheme is pending before the Anti-Corruption Bureau, Jharkhand.
Satish/- (RAJESH SHANKAR, J)