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[Cites 0, Cited by 1] [Section 25(2)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(2)(y) in The Maharashtra Universities Act, 1994

(y)[ five post-graduate teachers, having not less than five years teaching experience at the post-graduate level, elected by the post-graduate teachers from amongst themselves of which two shall be women and one shall be a person belonging to the Scheduled Castes or Scheduled Tribes or Denotified Tribes (Vimukta Jatis)/Nomadic Tribes or other Backward Classes, by rotation. [These clauses were added by Maharashtra 55 of 2000, section 19(g).]