Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 27 in The Foreign Marriage Act, 1969 27. Act not to affect validity of marriages outside it.— Nothing in this Act shall in any way affect the validity of a marriage solemnized in a foreign country otherwise than under this Act.
