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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Goa - Subsection

Section 62(1) in Goa Prisons Rules, 2006

(1)Every prisoner shall receive serial number corresponding with the entry relating to him in the admission register as in Form No. VI, and this register number shall be his distinguishing mark whilst in the jail. The series shall run from 1 to 1000 in Central Jail and from 1 to 200 in the Sub-Jails.