Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] British India - Subsection Section 2(a) in The Legal Practitioners (Fees) Act, 1926 (a)" legal practitioner" means a legal practitioner as defined in section 3 of the Legal Practitioners Act, 1879 (18 of 1879 ); and
