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[Cites 0, Cited by 0] [Section 240(2)] [Section 240] [Entire Act]

Union of India - Subsection

Section 240(2)(e) in Insolvency And Bankruptcy Code, 2016

(e)the cost incurred by the liquidator during the period of liquidation which shall be liquidation cost under sub-section (16) of section 5;
(ea)[ the other costs under sub-clause (e) of clause (23C) of section 5;] [Inserted by Act No. 26 of 2021.]