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State of Assam - Section

Section 3 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

3.

The Commission shall ordinarily meet twice in a month on 1st Saturday and 3rd Saturday under the presidency of the Chairperson. However, in emergent cases to avoid delay, the Chairperson may obtain opinion of the Members by circulating the concerned matter which will be placed before the next meeting of the Commission for approval. If the opinion of Member is not made available within the time fixed by the Chairperson, then it will be presumed that the Member agrees with the proposal.