Section 2(1)(e) in Occupational Safety, Health and Working Conditions Code, 2020

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(e)"audio-visual production" means audio-visual produced wholly or partly in India and includes-

(i)animation, cartoon depiction, audio-visual advertisement;

(ii)digital production or any of the activities in respect of making thereof; and

(iii)features films, non-feature films, television, web-based serials, talk shows, reality shows and sport shows;

Legal Document View