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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Orissa Petroleum Products (Sale by Retail Outlets) Order, 1978

(b)"petroleum products" means any of the petroleum products mentioned below, namely :
(i)aviation spirit;
(ii)aviation turbine oil;
(iii)motor spirit;
(iv)high speed diesel oil;
(v)light diesel oil;
(vi)Lubricants and greases including base oils;
(vii)wax of all grades;