Rajasthan High Court - Jaipur
M/S Parle Agro Private Ltd vs Commercial Taxes Officer on 17 December, 2020
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Sales Tax Revision / Reference No. 116/2020
M/s Parle Agro Private Ltd.
----Petitioner
Versus
Commercial Taxes Officer
----Respondent
For Petitioner(s) : Mr. Dinesh Kumar, through VC.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 17/12/2020 Due to connectivity problem, list after two weeks.
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