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Union of India - Section

Section 5 in The Sovereign Gold Bond Scheme 2016-17 - Series IV

5. Procedure for making application for subscription to Gold Bonds.

- (i) Every Subscriber who is desirous of subscribing to the Gold Bonds shall apply to any receiving office in Form 'A' or in any other form as near as thereto, stating clearly the grams of gold and full name and address of the applicant.
(ii)Every application shall contain such documents and particulars as specified in the instructions contained in the Application Form.
(iii)On receipt of an application under sub paragraph 1, the receiving office shall issue an acknowledgment receipt in Form 'B', if all requirements of the application are fulfilled.
(iv)An incomplete application is liable to be rejected.