Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(1) in Chhattisgarh Rice Procurement (Levy) Order, 2007 (1)State Government and any of its agencies and Government of India and any of its agencies may enter into an agreement with any miller for custom milling.
