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[Cites 0, Cited by 1] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(g) in The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981

(g)for prohibiting, restricting or otherwise controlling the employment of Security Guards to whom the Scheme does not apply, and the employment of Security Guards by employers to whom the Scheme does not apply;