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[Cites 0, Cited by 0] [Section 146(2)] [Section 146] [Entire Act]

State of Uttar Pradesh - Subsection

Section 146(2)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)provide for the repayment of all loans including loans taken from Government with interest due thereon, for the repayment of which the Corporation is liable;