Section 17(1) in The Delhi Pharmaceutical Sciences and Research University Act, 2008
(1)Save as otherwise provided in this section,-(a)the term of office of the Chairman or any other member of the Board of Governors shall be three years from the date of his nomination, extendable by two years;(b)the term of office of an ex-officio member shall continue so long as he holds the office by virtue of which he is a member;(c)the term of office of a member nominated to fill a casual vacancy shall continue for the remainder of the term of the member in whose place he has been nominated.
