Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 316] [Entire Act] State of Rajasthan - Subsection Section 316(4) in Rajasthan Panchayati Raj Rules, 1996 (4)The office shall normally remain open from 10.00 A.M. to 5.00 RM. on all working days except on Sundays or other public holidays.