Delhi High Court - Orders
Skyline Engineering Contracts I Pvt. ... vs Sohna City, Llp on 24 April, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 2/2023 and I.A. 221/2023
SKYLINE ENGINEERING CONTRACTS I PVT.
LTD .....Petitioner
Through: Mr. Roshan Roy and Mr. Udit Seth,
Advocates.
versus
SOHNA CITY, LLP .....Respondent
Through: Mr. Sumesh Malhotra, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 24.04.2025 At request of learned counsel for the Petitioner, list on 25.04.2025.
JYOTI SINGH, J APRIL 24, 2025/YA This is a digitally signed order.
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