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Delhi High Court - Orders

Skyline Engineering Contracts I Pvt. ... vs Sohna City, Llp on 24 April, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~21
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (T) (COMM.) 2/2023 and I.A. 221/2023
                                                SKYLINE ENGINEERING CONTRACTS I PVT.
                                                LTD                                   .....Petitioner
                                                             Through: Mr. Roshan Roy and Mr. Udit Seth,
                                                             Advocates.

                                                                                      versus

                                                SOHNA CITY, LLP                                                                   .....Respondent
                                                              Through:                                         Mr. Sumesh Malhotra, Advocate.

                                                CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                      ORDER

% 24.04.2025 At request of learned counsel for the Petitioner, list on 25.04.2025.

JYOTI SINGH, J APRIL 24, 2025/YA This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/04/2025 at 22:17:30