Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 15 in The Tamil Nadu Cinemas (Regulation) Rules, 1957 15. The rules in this Part and rule 3 in Part I shall apply to the procedure for approval of films for the purpose of section 6 of the Act.
