Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 12 in Chhattisgarh Municipal Corporation and Municipalities (Registration of Colonizer, Terms and Conditions) Rules, 2013

12. Permission for Building Construction.

- Permission for building construction in a colony shall be granted only when the Competent Authority ensures that the development works as per prescribed norms have been completed in the colony, but in case of group housing this condition shall not apply.