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Union of India - Section

Section 1740 in The Textile Undertakings (Nationalisation) Claims Rules, 2001

1740.

G.S.R. 865 (E) New Delhi, the 27th November, 2001. - In exercise of the powers conferred by section 36 of the Textile Undertakings, (Nationalisation) Act, 1995 (39 of 1995) the Central Government hereby makes the following rules, namely :-