Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Maharashtra - Subsection

Section 72(5) in The Maharashtra Irrigation Act, 1976

(5)The scheme as sanctioned under sub-section (4) shall be published in the Official Gazette, and in the village and at the headquarters of the talukas and of the district in which the lands included in the scheme are situate and shall, on such publication, be final.