Section 11(4)(a) in The Bihar Finance Service Rules, 1953
(a)To the Bihar Public Service Commission.-A consolidated examination fee of Rs. 55 (rupees fifty-five) [Rs. 13.12.0 (rupees thirteen and annas twelve) in the case of candidates belonging to the Scheduled Castes and the Scheduled Tribes] [Substituted by Notification. no. BFS/A-603/57C.T.-1949 F.T., dated 1.2.1958.] when they first submit their application: