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Supreme Court - Daily Orders

Seema Yadav vs Sharad Yadav on 1 August, 2024

     ITEM NO.203                                      COURT NO.2                           SECTION XI

                                     BEFORE THE SUPREME COURT SPECIAL LOK ADALAT


                                     Transfer Petition (Civil) No. 2839/2023

     SEEMA YADAV                                                                    Petitioner(s)

                                                            VERSUS

     SHARAD YADAV                                                                   Respondent(s)

(IA No. 217509/2023 - EX-PARTE STAY and IA No. 217512/2023 - EXEMPTION FROM FILING O.T.) Date : 01-08-2024 PRESENT :

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE K.V. VISWANATHAN MS. NISHA BAGCHI, SENIOR ADVOCATE MS. PRAGYA BAGHEL, ADVOCATE-ON-RECORD For Petitioner(s) Mr. Rameshwar Prasad Goyal, AOR For Respondent(s) Mr. Ajay Kumar Singh, AOR Mr. Yatharth Singh, ADv.
Mr. Dinesh Kumar, Adv.
Mr. Amarjeet Kumar, Adv.
A W A R D Learned counsel for the parties states that the petitioner, Seema Yadav and the respondent, Sharad Yadav are staying together.
Learned counsel for the petitioner seeks permission to withdraw the present transfer petition.
In view of the statement made, the transfer petition is dismissed as withdrawn, in the Special Lok Adalat.
______________________ _________________________ (PRAGYA BAGHEL, AOR) Signature Not Verified (NISHA BAGCHI, SR. ADV.) Digitally signed by Deepak Guglani Date: 2024.08.14 11:10:04 IST Reason: _______________________J. _________________________J. (K.V. VISWANATHAN) (SANJIV KHANNA)