Supreme Court - Daily Orders
Seema Yadav vs Sharad Yadav on 1 August, 2024
ITEM NO.203 COURT NO.2 SECTION XI
BEFORE THE SUPREME COURT SPECIAL LOK ADALAT
Transfer Petition (Civil) No. 2839/2023
SEEMA YADAV Petitioner(s)
VERSUS
SHARAD YADAV Respondent(s)
(IA No. 217509/2023 - EX-PARTE STAY and IA No. 217512/2023 - EXEMPTION FROM FILING O.T.) Date : 01-08-2024 PRESENT :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE K.V. VISWANATHAN MS. NISHA BAGCHI, SENIOR ADVOCATE MS. PRAGYA BAGHEL, ADVOCATE-ON-RECORD For Petitioner(s) Mr. Rameshwar Prasad Goyal, AOR For Respondent(s) Mr. Ajay Kumar Singh, AOR Mr. Yatharth Singh, ADv.
Mr. Dinesh Kumar, Adv.
Mr. Amarjeet Kumar, Adv.
A W A R D Learned counsel for the parties states that the petitioner, Seema Yadav and the respondent, Sharad Yadav are staying together.
Learned counsel for the petitioner seeks permission to withdraw the present transfer petition.
In view of the statement made, the transfer petition is dismissed as withdrawn, in the Special Lok Adalat.
______________________ _________________________ (PRAGYA BAGHEL, AOR) Signature Not Verified (NISHA BAGCHI, SR. ADV.) Digitally signed by Deepak Guglani Date: 2024.08.14 11:10:04 IST Reason: _______________________J. _________________________J. (K.V. VISWANATHAN) (SANJIV KHANNA)