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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(34) in The Rajasthan Laws (Extension) Act, 1957

(34)The Rajasthan Religious Building and Places act, 1954(Rajasthan Act 18 of 1954)Section 1. - For Sub-section (2), substitute the following:-"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit the whole.Section 3. - Omit the whole.Section 4. - (1) In clause (i) for "Rajasthan Board of Revenue Ordinance, 1949" Substitute "law for the time being in force".