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State of Rajasthan - Section

Section 51 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

51. Return of Liveries.

- In case an employee resigns from the services of the Market Committee for any reason or leaves the service otherwise, he shall before so doing return all the articles of liveries which are for the time being in his charge to the Secretary of the Market Committee if it has not been used for the prescribed period.