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[Cites 0, Cited by 1] [Section 24(5)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(5)(c) in The National Food Security Act, 2013

(c)establish institutionalised licensing arrangements for fair price shops in accordance with the relevant provisions of the Public Distribution System (Control) Order, 2001 made under the Essential Commodities Act, 1955 (10 of 1955), as amended from time.