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Punjab-Haryana High Court

State Of Haryana And Another vs Jai Bhagwan And Others on 18 February, 2014

Author: Sabina

Bench: Sabina

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

           342                                       RFA No.2069 of 2006(O&M)
                                                           Date of decision :18.2. 2014

           State of Haryana and another

                                                                  ..... Appellants
                               versus

           Jai Bhagwan and others

                                                               ..... Respondents

           Coram:              Hon'ble Mrs. Justice Sabina

           Present:            Mr.D.D.Gupta, Addl.A.G.Haryana.

                               Mr.Harkesh Manuja, Advocate,
                               for the respondents.
                                     ***
           Sabina, J.

This appeal is dismissed in terms of the decision of this Court in RFA No.363 of 2005 decided on 29.5.2009.

(SABINA) JUDGE February 18, 2014 anita Devi Anita 2014.02.26 12:37 I am approving this document Chandigarh